Smt. Firoza Begum And 3 Others vs State Of U.P. And Another
2017 Latest Caselaw 3175 ALL

Citation : 2017 Latest Caselaw 3175 ALL
Judgement Date : 10 August, 2017

Allahabad High Court

Smt. Firoza Begum And 3 Others vs State Of U.P. And Another on 10 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 21524 of 2017
 

 
Applicant :- Smt. Firoza Begum And 3 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Vijay Kumar Gupta,Rajeev Nayan Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the applicants even in revised list.

List in the next cause list.

Order Date :- 10.8.2017

Gss

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