Bhagwat Saran Saini vs State Of U.P. And Another
2017 Latest Caselaw 3171 ALL

Citation : 2017 Latest Caselaw 3171 ALL
Judgement Date : 10 August, 2017

Allahabad High Court

Bhagwat Saran Saini vs State Of U.P. And Another on 10 August, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 3259 of 2006
 

 
Applicant :- Bhagwat Saran Saini
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Madan Singh
 
Counsel for Opposite Party :- Government Advocate,Some Narain Mishra
 

 
Hon'ble Ifaqat Ali Khan,J.

The case passed over on the illness slip of Sri Madan Singh, learned counsel for the applicant.

Order Date :- 10.8.2017

Swati

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