Raj Kumar Sarwagi And Others vs State Of U.P. And Another
2017 Latest Caselaw 3166 ALL

Citation : 2017 Latest Caselaw 3166 ALL
Judgement Date : 10 August, 2017

Allahabad High Court

Raj Kumar Sarwagi And Others vs State Of U.P. And Another on 10 August, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 2014 of 2006
 

 
Applicant :- Raj Kumar Sarwagi And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Suresh Kumar Gupta
 
Counsel for Opposite Party :- Govt. Advocate,Prabodh Gaur
 

 
Hon'ble Ifaqat Ali Khan,J.

Learned counsel for the applicant Sri Suresh Kumar Gupta has sent illness slip.

Learned A.G.A. and learned counsel for opposite party no.2 Sri Prabodh Gaur are present.

Perusal of the record shows that for four previous date the case was adjourned on the basis of illness slip and personal work of counsel for the applicant.

List in the next cause list, peremptorily.

Order Date :- 10.8.2017

Swati

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