Baleshwar Prasad Mishra Land vs State Of U.P. Thru Prin.Secy. ...
2017 Latest Caselaw 3156 ALL

Citation : 2017 Latest Caselaw 3156 ALL
Judgement Date : 10 August, 2017

Allahabad High Court

Baleshwar Prasad Mishra Land vs State Of U.P. Thru Prin.Secy. ... on 10 August, 2017

Bench: Vikram Nath, Daya Shankar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 
C. M. Application No.80188 of 2017
 
in re:
 
Case :- MISC. BENCH No. - 2001 of 2007
 
Petitioner :- Baleshwar Prasad Mishra Land
 
Respondent :- State Of U.P. Thru Prin.Secy. Health & 3 Ors.
 
Counsel for Petitioner :- Asif Hasan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vikram Nath,J.

Hon'ble Daya Shankar Tripathi,J.

No one appears for the applicant to press this application.

It is accordingly rejected.

Order Date :- 10.8.2017

lakshman

[Daya Shankar Tripathi, J.] [Vikram Nath, J.]

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