Citation : 2017 Latest Caselaw 3154 ALL
Judgement Date : 10 August, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 48 Case :- CRIMINAL REVISION No. - 2323 of 2017 Revisionist :- Punit Kumar Opposite Party :- State Of U.P. & Another Counsel for Revisionist :- Ashutosh Upadhyay Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Heard learned counsel for the revisionist, learned A.G.A. for the State and perused the record.
Issue notice to the opp. party no. 2 returnable at an early date.
List on 3.10.2017.
Order Date :- 10.8.2017
Gss
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!