Citation : 2017 Latest Caselaw 3141 ALL
Judgement Date : 9 August, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 48 Case :- APPLICATION U/S 482 No. - 21697 of 2017 Applicant :- Roop Singh Opposite Party :- State Of U.P. & Another Counsel for Applicant :- Nanhe Lal Tripathi Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
The matter is released.
Put up on 17.8.2017 as fresh before another Bench after obtaining nomination from Hon'ble the Chief Justice/ the Senior Judge.
Order Date :- 9.8.2017
Gss
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