Mohd. Jamshed vs State Of Up
2017 Latest Caselaw 3139 ALL

Citation : 2017 Latest Caselaw 3139 ALL
Judgement Date : 9 August, 2017

Allahabad High Court

Mohd. Jamshed vs State Of Up on 9 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 4266 of 2017
 

 
Applicant :- Mohd. Jamshed
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Deependra Singh,Ram Ashish Harijan
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri Masood Alam, learned AGA is present alongwith learned counsel for the applicant.

As prayed by the learned counsel for the applicant list in the next cause list.

Order Date :- 9.8.2017

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