Mohd. Mahboob Ali @ Sheru @ Sheikh ... vs State Of U.P.
2017 Latest Caselaw 3138 ALL

Citation : 2017 Latest Caselaw 3138 ALL
Judgement Date : 9 August, 2017

Allahabad High Court

Mohd. Mahboob Ali @ Sheru @ Sheikh ... vs State Of U.P. on 9 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 10950 of 2016
 

 
Applicant :- Mohd. Mahboob Ali @ Sheru @ Sheikh Alam
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sajeet Singh,Ishan Baghel
 
Counsel for Opposite Party :- Govt. Advocate,Shiv Nath Tilahri
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list.

Heard Sri I.B.Singh. learned senior counsel appearing on behalf of the applicant and Sri Shiv Nath Tilhari, learned AGA for the State and perused the record.

Put up on 11.8.2017.

Order Date :- 9.8.2017

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