Raju Nishad vs State Of U.P.
2017 Latest Caselaw 3135 ALL

Citation : 2017 Latest Caselaw 3135 ALL
Judgement Date : 9 August, 2017

Allahabad High Court

Raju Nishad vs State Of U.P. on 9 August, 2017

Bench: Rajul Bhargava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL APPEAL No. - 2714 of 2017
 

 
Appellant :- Raju Nishad
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Raj Kumar Kesari
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Rajul Bhargava,J.

List in the second week of October 2017.

Order Date :- 9.8.2017

Hasnain

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