Virendra Pal Singh vs State Of U.P. & Another
2017 Latest Caselaw 3132 ALL

Citation : 2017 Latest Caselaw 3132 ALL
Judgement Date : 9 August, 2017

Allahabad High Court

Virendra Pal Singh vs State Of U.P. & Another on 9 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 2313 of 2017
 

 
Revisionist :- Virendra Pal Singh
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Sanjay Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Put up on 23.8.2017 as fresh.

Order Date :- 9.8.2017

Gss

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