Vijay Prakash vs State Of U.P.
2017 Latest Caselaw 3131 ALL

Citation : 2017 Latest Caselaw 3131 ALL
Judgement Date : 9 August, 2017

Allahabad High Court

Vijay Prakash vs State Of U.P. on 9 August, 2017

Bench: Rajul Bhargava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 28317 of 2017
 

 
Applicant :- Vijay Prakash
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Prakash Chandra Srivastav
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Rajul Bhargava,J.

This is second bail application. The first bail application was rejected by Hon. Mohd. Tahir, J.

List this second bail application before the appropriate Bench.

It will not be treated as tied-up or part heard to this Court.

Order Date :- 9.8.2017

Hasnain

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