Tuntun Pandey vs State Of U.P.
2017 Latest Caselaw 3130 ALL

Citation : 2017 Latest Caselaw 3130 ALL
Judgement Date : 9 August, 2017

Allahabad High Court

Tuntun Pandey vs State Of U.P. on 9 August, 2017

Bench: Rajul Bhargava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 28135 of 2017
 

 
Applicant :- Tuntun Pandey
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Daya Shanker Pandey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Rajul Bhargava,J.

This is second bail application. The first bail application was rejected by Hon. Vipin Sinha, J.

List this second bail application before the appropriate Bench with previous papers.

It will not be treated as tied-up or part heard to this Court.

Order Date :- 9.8.2017

Hasnain

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