Irfan vs State Of U.P. And Another
2017 Latest Caselaw 3126 ALL

Citation : 2017 Latest Caselaw 3126 ALL
Judgement Date : 9 August, 2017

Allahabad High Court

Irfan vs State Of U.P. And Another on 9 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 21716 of 2017
 

 
Applicant :- Irfan
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Vinod Kumar Tirpathi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the applicant, learned A.G.A. for the State and perused the record.

Learned A.G.A. has accepted notice on behalf of State.

Issue notice to the opp. party no. 2 returnable at an early date.

List after service of notice upon the opp. party no. 2.

Order Date :- 9.8.2017

Gss

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