Union Of India Thru Secy./D.G. And ... vs Smt. Kiran Singh And 2 Ors.
2017 Latest Caselaw 3103 ALL

Citation : 2017 Latest Caselaw 3103 ALL
Judgement Date : 8 August, 2017

Allahabad High Court

Union Of India Thru Secy./D.G. And ... vs Smt. Kiran Singh And 2 Ors. on 8 August, 2017

Bench: Ran Vijai Singh, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 5680 of 2017
 

 
Petitioner :- Union Of India Thru Secy./D.G. And 2 Ors.
 
Respondent :- Smt. Kiran Singh And 2 Ors.
 
Counsel for Petitioner :- Dhirendra Kumar Dwivedi
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

List after three weeks.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 8.8.2017

Swati

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