Hari Shankar Shukla vs State Of U.P. And 3 Ors.
2017 Latest Caselaw 3100 ALL

Citation : 2017 Latest Caselaw 3100 ALL
Judgement Date : 8 August, 2017

Allahabad High Court

Hari Shankar Shukla vs State Of U.P. And 3 Ors. on 8 August, 2017

Bench: Ran Vijai Singh, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 30645 of 2017
 

 
Petitioner :- Hari Shankar Shukla
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Ashok Kumar Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

Due to paucity of time the case can not be heard today.

Put up on 16.08.2017.

Order Date :- 8.8.2017

Swati

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