Mahmood Alam Khan & 2 Others vs State Of U.P. & 4 Others
2017 Latest Caselaw 3098 ALL

Citation : 2017 Latest Caselaw 3098 ALL
Judgement Date : 8 August, 2017

Allahabad High Court

Mahmood Alam Khan & 2 Others vs State Of U.P. & 4 Others on 8 August, 2017

Bench: Ran Vijai Singh, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 27298 of 2017
 

 
Petitioner :- Mahmood Alam Khan & 2 Others
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- Arti Raje
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

Due to paucity of time the case can not be heard today.

Put up on 10.08.2017.

Order Date :- 8.8.2017

Swati

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