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The U.O.I. Thru Secretary M.O.D. ... vs Central Administrative Tribunal ...
2017 Latest Caselaw 3096 ALL

Citation : 2017 Latest Caselaw 3096 ALL
Judgement Date : 8 August, 2017

Allahabad High Court
The U.O.I. Thru Secretary M.O.D. ... vs Central Administrative Tribunal ... on 8 August, 2017
Bench: Ran Vijai Singh, Ifaqat Ali Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 11776 of 2017
 

 
Petitioner :- The U.O.I. Thru Secretary M.O.D. New Delhi And Another
 
Respondent :- Central Administrative Tribunal Allahabad And Another
 
Counsel for Petitioner :- Shekhar Kumar Yadav
 
Counsel for Respondent :- Shyamal Narain
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

List after three weeks.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 8.8.2017

Swati

 

 

 
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