Bhola Shankar Tiwari vs State Of U.P. And Another
2017 Latest Caselaw 3095 ALL

Citation : 2017 Latest Caselaw 3095 ALL
Judgement Date : 8 August, 2017

Allahabad High Court

Bhola Shankar Tiwari vs State Of U.P. And Another on 8 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 24061 of 2017
 

 
Applicant :- Bhola Shankar Tiwari
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Dhirendra Kumar Srivastav
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant submits that this case has wrongly been listed before this Bench.

Put up as fresh on 18.8.2017 before the appropriate Bench.

Order Date :- 8.8.2017

Gss

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