Citation : 2017 Latest Caselaw 3091 ALL
Judgement Date : 8 August, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 48 Case :- APPLICATION U/S 482 No. - 24304 of 2017 Applicant :- Indra Jeet And 2 Others Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Shailendra Kumar Rai Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Put up on 29.8.2017 as fresh.
Order Date :- 8.8.2017
Gss
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