Shakuntala Singh vs State Of U.P. And 5 Ors.
2017 Latest Caselaw 3086 ALL

Citation : 2017 Latest Caselaw 3086 ALL
Judgement Date : 8 August, 2017

Allahabad High Court

Shakuntala Singh vs State Of U.P. And 5 Ors. on 8 August, 2017

Bench: Ran Vijai Singh, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 54211 of 2016
 

 
Petitioner :- Shakuntala Singh
 
Respondent :- State Of U.P. And 5 Ors.
 
Counsel for Petitioner :- Satyendra Singh,Anil Kumar Bajpai
 
Counsel for Respondent :- C.S.C.,Abhinav Ojha,Rajmani Yadav
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

Due to paucity of time the case can not be heard today.

Put up day after tomorrow i.e. 10.08.2017.

Order Date :- 8.8.2017

Swati

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