Man Singh vs State Of U.P. And 4 Others
2017 Latest Caselaw 3085 ALL

Citation : 2017 Latest Caselaw 3085 ALL
Judgement Date : 8 August, 2017

Allahabad High Court

Man Singh vs State Of U.P. And 4 Others on 8 August, 2017

Bench: Ran Vijai Singh, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 51574 of 2015
 

 
Petitioner :- Man Singh
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- V.K. Singh,D.K. Singh,K. Rathore
 
Counsel for Respondent :- C.S.C.,Mithilesh Ch. Tripathi,Vikram Rathore
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

List after three weeks.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 8.8.2017

Swati

Download the LatestLaws.com Mobile App