Dwarika Prasad Shukla vs Deputy General Manager And ...
2017 Latest Caselaw 3084 ALL

Citation : 2017 Latest Caselaw 3084 ALL
Judgement Date : 8 August, 2017

Allahabad High Court

Dwarika Prasad Shukla vs Deputy General Manager And ... on 8 August, 2017

Bench: Ran Vijai Singh, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 86 of 2015
 

 
Petitioner :- Dwarika Prasad Shukla
 
Respondent :- Deputy General Manager And Discipline Authority And 2 Ors
 
Counsel for Petitioner :- V.C. Srivastava
 
Counsel for Respondent :- S.C.,P.N. Tripathi
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

List after three weeks.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 8.8.2017

Swati

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