Citation : 2017 Latest Caselaw 3083 ALL
Judgement Date : 8 August, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - A No. - 44523 of 2016 Petitioner :- Sita Ram Singh Yadav Respondent :- State Of U.P. And 3 Ors. Counsel for Petitioner :- Shiv Nath Singh,Rajesh Kumar Counsel for Respondent :- C.S.C. Hon'ble Ran Vijai Singh,J.
Hon'ble Ifaqat Ali Khan,J.
List after three weeks.
Interim order, if any, shall continue till the next date of listing.
Order Date :- 8.8.2017
Swati
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