Smt.Raj Beti vs State Of U.P. And 6 Others
2017 Latest Caselaw 3078 ALL

Citation : 2017 Latest Caselaw 3078 ALL
Judgement Date : 8 August, 2017

Allahabad High Court

Smt.Raj Beti vs State Of U.P. And 6 Others on 8 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 21077 of 2017
 

 
Applicant :- Smt.Raj Beti
 
Opposite Party :- State Of U.P. And 6 Others
 
Counsel for Applicant :- Kashi Naresh Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the applicant, learned A.G.A. and perused the record.

Learned A.G.A. has accepted notice on behalf of State.

Issue notice to the opp. party nos. 2 to 7 returnable at an early date.

List after service of notice upon the opp. party nos. 2 to 7.

Order Date :- 8.8.2017

Gss

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