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Om Prakash Prajapati And Another vs State Of U.P. And 9 Others
2017 Latest Caselaw 3071 ALL

Citation : 2017 Latest Caselaw 3071 ALL
Judgement Date : 8 August, 2017

Allahabad High Court
Om Prakash Prajapati And Another vs State Of U.P. And 9 Others on 8 August, 2017
Bench: Ran Vijai Singh, Ifaqat Ali Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 34528 of 2017
 

 
Petitioner :- Om Prakash Prajapati And Another
 
Respondent :- State Of U.P. And 9 Others
 
Counsel for Petitioner :- Dhananjay Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

Due to paucity of time the case can not be heard today.

Put up day after tomorrow i.e. 10.08.2017.

Order Date :- 8.8.2017

Swati

 

 

 
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