M/S 3294/Divya Prakash Singh ... vs Northern Coalfields Limited ...
2017 Latest Caselaw 3070 ALL

Citation : 2017 Latest Caselaw 3070 ALL
Judgement Date : 8 August, 2017

Allahabad High Court

M/S 3294/Divya Prakash Singh ... vs Northern Coalfields Limited ... on 8 August, 2017

Bench: Ran Vijai Singh, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 32431 of 2017
 

 
Petitioner :- M/S 3294/Divya Prakash Singh Security Agency
 
Respondent :- Northern Coalfields Limited (Ncl) And 2 Others
 
Counsel for Petitioner :- A.D. Saunders,Dhirendra Kumar Srivastav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

Due to paucity of time the case can not be heard today.

Put up day after tomorrow i.e. 10.08.2017.

Order Date :- 8.8.2017

Swati

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