Union Of India Through Secy. ... vs Ram Milan & Another
2017 Latest Caselaw 3057 ALL

Citation : 2017 Latest Caselaw 3057 ALL
Judgement Date : 4 August, 2017

Allahabad High Court

Union Of India Through Secy. ... vs Ram Milan & Another on 4 August, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 201 of 2015
 

 
Petitioner :- Union Of India Through Secy. Deptt. Of Posts New Delhi & 3 O
 
Respondent :- Ram Milan & Another
 
Counsel for Petitioner :- Surya Bhan Pandey
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by learned Standing counsel, passed over for the day.

Order Date :- 4.8.2017

Pachhere/-

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