Guddu @ Shri Keshan (Second Bail) vs State Of U.P.
2017 Latest Caselaw 3053 ALL

Citation : 2017 Latest Caselaw 3053 ALL
Judgement Date : 4 August, 2017

Allahabad High Court

Guddu @ Shri Keshan (Second Bail) vs State Of U.P. on 4 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 6995 of 2015
 

 
Applicant :- Guddu @ Shri Keshan (Second Bail)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- R.S. Tomar
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

The listing application is disposed of.

List after two weeks.

Order Date :- 4.8.2017

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