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Bhurre @ Suresh Kumar vs State Of U.P.
2017 Latest Caselaw 3052 ALL

Citation : 2017 Latest Caselaw 3052 ALL
Judgement Date : 4 August, 2017

Allahabad High Court
Bhurre @ Suresh Kumar vs State Of U.P. on 4 August, 2017
Bench: Rekha Dikshit



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 7480 of 2014
 

 
Applicant :- Bhurre @ Suresh Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vimal Shukla,Rahul Mishra,Sajjad Husain
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

The listing application is disposed of.

List  after two weeks.

Order Date :- 4.8.2017

IA

 

 

 
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