Layak Singh vs Addl. Distt. & Sess. Judge & Others
2017 Latest Caselaw 3048 ALL

Citation : 2017 Latest Caselaw 3048 ALL
Judgement Date : 4 August, 2017

Allahabad High Court

Layak Singh vs Addl. Distt. & Sess. Judge & Others on 4 August, 2017

Bench: B. Amit Sthalekar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - C No. - 41940 of 2003
 

 
Petitioner :- Layak Singh
 
Respondent :- Addl. Distt. & Sess. Judge & Others
 
Counsel for Petitioner :- R.D. Singh
 
Counsel for Respondent :- C.S.C.,R.C. Chaturvedi
 

 
Hon'ble B. Amit Sthalekar,J.

This case been listed peremptory in the cause list.

This is a writ petition of the year 2003.

List has been revised. None appears to press this petition.

Petition is dismissed for want of prosecution.

Interim order, if any, is vacated.

Order Date :- 4.8.2017

Asha

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