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Shekh Belal Ahmad And Another vs Union Of India And 6 Others
2017 Latest Caselaw 3045 ALL

Citation : 2017 Latest Caselaw 3045 ALL
Judgement Date : 4 August, 2017

Allahabad High Court
Shekh Belal Ahmad And Another vs Union Of India And 6 Others on 4 August, 2017
Bench: Ran Vijai Singh, Ifaqat Ali Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 37291 of 2015
 

 
Petitioner :- Shekh Belal Ahmad And Another
 
Respondent :- Union Of India And 6 Others
 
Counsel for Petitioner :- Prabhakar Awasthi,Himanshu Rai,Rahul Agarwal
 
Counsel for Respondent :- A.S.G.I.,Dhirendra Kr.Dwivedi,Ikram Ahmad,J.J. Munir,Mukul Pandey,S.C.,Shazia Farooq
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

Learned counsel for the petitioners has sent illness slip.

The case is being passed over for the day.

List in the next cause list.

Order Date :- 4.8.2017

Swati

 

 

 
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