Sonu Pathak Alias Vishal vs State Of U.P.
2017 Latest Caselaw 3043 ALL

Citation : 2017 Latest Caselaw 3043 ALL
Judgement Date : 4 August, 2017

Allahabad High Court

Sonu Pathak Alias Vishal vs State Of U.P. on 4 August, 2017

Bench: Shashi Kant Gupta, Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- CRIMINAL APPEAL No. - 3710 of 2012
 

 
Appellant :- Sonu Pathak Alias Vishal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Apul Misra,A.K.Awasthi,Ajatshatru Pandey,Manish Tiwari,Nisaruddin,Vidhu Bhushan Singh,Vivek Mishra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Abhai Kumar,J.

Partly allowed.

For order, see our order of date passed in connected Criminal Appeal No. 7032 of 2006.

Order Date :- 4.8.2017

vinay

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