Mujibur Rahmand And Others vs State Of U.P. And Others
2017 Latest Caselaw 3041 ALL

Citation : 2017 Latest Caselaw 3041 ALL
Judgement Date : 4 August, 2017

Allahabad High Court

Mujibur Rahmand And Others vs State Of U.P. And Others on 4 August, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 2524 of 2006
 

 
Applicant :- Mujibur Rahmand And Others
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Applicant :- T.B. Pandey
 
Counsel for Opposite Party :- Government Advocate
 

 
Hon'ble Ifaqat Ali Khan,J.

The case is passed over on the illness slip of Sri T. B. Pandey, learned counsel for the applicant.

List in the next cause list, peremptorily.

Order Date :- 4.8.2017

Swati

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