Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Shakuntala Devi & Others vs State Of U.P. & Another
2017 Latest Caselaw 3040 ALL

Citation : 2017 Latest Caselaw 3040 ALL
Judgement Date : 4 August, 2017

Allahabad High Court
Shakuntala Devi & Others vs State Of U.P. & Another on 4 August, 2017
Bench: Ifaqat Ali Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 1896 of 2006
 

 
Applicant :- Shakuntala Devi & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- J.P. Singh,R.P. Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ifaqat Ali Khan,J.

Sri R. P. Singh, learned counsel for the applicant and learned A.G.A. for the State are present.

Perusal of the record shows that the applicant was directed to served respondent no.2 through registered post within a week.

Steps be taken within a week.

List after four weeks.

Operation of interim order dated 17.02.2004 is extended till the next date of listing.

Order Date :- 4.8.2017

Swati

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter