Smt. Meena vs State Of U.P. & Another
2017 Latest Caselaw 3036 ALL

Citation : 2017 Latest Caselaw 3036 ALL
Judgement Date : 4 August, 2017

Allahabad High Court

Smt. Meena vs State Of U.P. & Another on 4 August, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 1842 of 2006
 

 
Applicant :- Smt. Meena
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- T.A. Khan
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ifaqat Ali Khan,J.

The case is passed over on the illness slip of Sri T. A. Khan, learned counsel for the applicant.

List in the next cause list, peremptorily.

Order Date :- 4.8.2017

Swati

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