Citation : 2017 Latest Caselaw 3035 ALL
Judgement Date : 4 August, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 56 Case :- APPLICATION U/S 482 No. - 1794 of 2006 Applicant :- Smt. Devki & Others Opposite Party :- State Of U.P. & Another Counsel for Applicant :- R.P. Tiwari Counsel for Opposite Party :- Govt. Advocate Hon'ble Ifaqat Ali Khan,J.
The case is passed over on the illness slip of Sri R. P. Tiwari, learned counsel for the applicants.
List in the next cause list, peremptorily.
Order Date :- 4.8.2017
Swati
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