Jogindra Singh & Others vs State Of U.P. & Another
2017 Latest Caselaw 3034 ALL

Citation : 2017 Latest Caselaw 3034 ALL
Judgement Date : 4 August, 2017

Allahabad High Court

Jogindra Singh & Others vs State Of U.P. & Another on 4 August, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 1770 of 2006
 

 
Applicant :- Jogindra Singh & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Anuradha Sundaram,Rashmi Tripathi
 
Counsel for Opposite Party :- Govt. Advocate,D.K.Kesharwani
 

 
Hon'ble Ifaqat Ali Khan,J.

List revised.

Ms. Rashmi Tripathi, learned counsel for the applicants and learned A.G.A. are present.

Learned counsel for the applicants prayed for adjournment on the ground that file in his office is missing, she is unable to assist the Court.

List after four weeks.

Operation of Interim order dated 16.02.2006 is extended till the next date of listing.

Order Date :- 4.8.2017

Swati

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