Rampal Yadav vs State Of U.P. And 2 Others
2017 Latest Caselaw 3032 ALL

Citation : 2017 Latest Caselaw 3032 ALL
Judgement Date : 4 August, 2017

Allahabad High Court

Rampal Yadav vs State Of U.P. And 2 Others on 4 August, 2017

Bench: Ran Vijai Singh, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 34571 of 2017
 

 
Petitioner :- Rampal Yadav
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- C.K.Parekh,Rahul Agarwal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

Sri Deepak Kumar Singh holding brief of Sri Rahul Agarwal, learned counsel for the petitioner submits that this case may be taken up on 09.08.2017 as fresh alongwith Writ Petition No.32706 of 2017 (Trinetra Kumar Singh vs. State of U.P. and others.

As prayed, put up on 9.8.2017 as fresh along with the record of Writ Petition No.32706 of 2017 (Trinetra Kumar Singh vs. State of U.P. and others.

Order Date :- 4.8.2017

Swati

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