Trinetra Kumar Singh vs State Of U.P. And 3 Others
2017 Latest Caselaw 3031 ALL

Citation : 2017 Latest Caselaw 3031 ALL
Judgement Date : 4 August, 2017

Allahabad High Court

Trinetra Kumar Singh vs State Of U.P. And 3 Others on 4 August, 2017

Bench: Ran Vijai Singh, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 32706 of 2017
 

 
Petitioner :- Trinetra Kumar Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Raj Kumar Singh Chauhan,Narendra Pratap Singh
 
Counsel for Respondent :- C.S.C.,C.K.Parekh,Rahul Agarwal
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

Put up on 09.08.2017 as fresh.

Interim order granted earlier shall continue till the next date of listing.

Order Date :- 4.8.2017

Swati

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