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Pr. Commissioner Of Income ... vs M/S Sangam Power Generation ...
2017 Latest Caselaw 3027 ALL

Citation : 2017 Latest Caselaw 3027 ALL
Judgement Date : 4 August, 2017

Allahabad High Court
Pr. Commissioner Of Income ... vs M/S Sangam Power Generation ... on 4 August, 2017
Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- INCOME TAX APPEAL No. - 88 of 2016
 

 
Appellant :- Pr. Commissioner Of Income Tax-Ii, Lucknow
 
Respondent :- M/S Sangam Power Generation Co.Ltd.,C/O Jai Prakash Associat
 
Counsel for Appellant :- Manish Misra
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1.Sri Namit Sharma, Advocate has put in appearance on behalf of respondent.

2. List this appeal along with ITA No. 80 of 2016 and ITA No. 81 of 2016 on 23.08.2017.

3. The name of Sri Namit Sharma, Advocate will be shown as counsel for respondent when the case is next listed.

Order Date :- 4.8.2017

Pachhere/-

 

 

 
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