Smt. Mamta Devi vs State Of U.P. And 3 Others
2017 Latest Caselaw 3025 ALL

Citation : 2017 Latest Caselaw 3025 ALL
Judgement Date : 4 August, 2017

Allahabad High Court

Smt. Mamta Devi vs State Of U.P. And 3 Others on 4 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 358 of 2017
 

 
Revisionist :- Smt. Mamta Devi
 
Opposite Party :- State Of U.P. And 3 Others
 
Counsel for Revisionist :- Prateek Samadhiya
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the revisionist prays for and is granted ten days time to file certain documents.

Put up on 25.8.2017 as fresh.

Order Date :- 4.8.2017

Gss

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