Rajendra Singh vs State Of U.P. And Another
2017 Latest Caselaw 3024 ALL

Citation : 2017 Latest Caselaw 3024 ALL
Judgement Date : 4 August, 2017

Allahabad High Court

Rajendra Singh vs State Of U.P. And Another on 4 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 1516 of 2017
 

 
Revisionist :- Rajendra Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Deepak Dubey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the revisionist, learned A.G.A. for the State and perused the record.

Issue notice to the opp. party no. 2 returnable at an early date.

List after service of notice upon the opp. party no. 2.

Order Date :- 4.8.2017

Gss

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