Sanjay vs State Of U.P.
2017 Latest Caselaw 3023 ALL

Citation : 2017 Latest Caselaw 3023 ALL
Judgement Date : 4 August, 2017

Allahabad High Court

Sanjay vs State Of U.P. on 4 August, 2017

Bench: Bharat Bhushan, Shailendra Kumar Agrawal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL APPEAL No. - 6630 of 2004
 

 
Appellant :- Sanjay
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ajay Kumar Singh,A.C.Srivastava,A.K.Srivastava,Harish Chandra Tiwari A.C,Jitendra Pratap Singh,Vivek Kumar Singh,Yogesh Kumar Srivastava
 
Counsel for Respondent :- Govt. Advocate,Rupak Chaubey
 

 
Hon'ble Bharat Bhushan,J.

Hon'ble Shailendra Kumar Agrawal,J.

Partly allowed.

For order in detail, see order of date passed in Criminal Appeal No. 3505 of 2003 (Ravinder and others v. State of U.P.).

Order Date :- 4.8.2017

shailesh

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