Smt.Radha Rani And 3 Others vs State Of U.P. And Another
2017 Latest Caselaw 3019 ALL

Citation : 2017 Latest Caselaw 3019 ALL
Judgement Date : 4 August, 2017

Allahabad High Court

Smt.Radha Rani And 3 Others vs State Of U.P. And Another on 4 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 18583 of 2017
 

 
Applicant :- Smt.Radha Rani And 3 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Gopal Misra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Sri S.N.Pandey and Sri S.K.Pandey, Advocates, have jointly filed vakalatnama on behalf of the opp. party no.2 and impleadment application filed on behalf of applicants be taken on record.

At the request of learned counsel for the applicants, put up on 29.8.2017 as fresh showing the names of Sri S.N.Pandey and Sri S.K.Pandey as counsel for the opp. party no. 2.

Order Date :- 4.8.2017

Gss

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