Smt. Anupama Vias vs State Of U.P. And Another
2017 Latest Caselaw 3015 ALL

Citation : 2017 Latest Caselaw 3015 ALL
Judgement Date : 4 August, 2017

Allahabad High Court

Smt. Anupama Vias vs State Of U.P. And Another on 4 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 14525 of 2017
 

 
Applicant :- Smt. Anupama Vias
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Atul Kumar
 
Counsel for Opposite Party :- G.A.,Avdhesh Narayan Tiwari,Vijai Kumar Dwivedi
 

 
Hon'ble Bachchoo Lal,J.

Sri Dhiraj Singh, learned counsel for the opp. party no. 2 states that his party/ opp. party no. 2 is not present in the court today.

At the request of learned counsel for the opp. party no. 2, list on 25.8.2017.

On the next date fixed, parties shall appear in person before the court.

Interim order if any is extended till the next date of listing.

Order Date :- 4.8.2017

Gss

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