Ram Prasad & Ors. vs State Of U.P.
2017 Latest Caselaw 2990 ALL

Citation : 2017 Latest Caselaw 2990 ALL
Judgement Date : 3 August, 2017

Allahabad High Court

Ram Prasad & Ors. vs State Of U.P. on 3 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1699 of 2011
 

 
Appellant :- Ram Prasad & Ors.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Mohd. Babar Khan
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Ms.Smiti Sahai, learned AGA is present.

Sri A.K.Yadav holding brief of Sri M.B.Khan,learned counsel for the appellant is present.

On the request of Sri A.K.Yadav list after two weeks.

Order Date :- 3.8.2017

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