Prem Bahadur vs State Of U.P.
2017 Latest Caselaw 2989 ALL

Citation : 2017 Latest Caselaw 2989 ALL
Judgement Date : 3 August, 2017

Allahabad High Court

Prem Bahadur vs State Of U.P. on 3 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 69 of 2011
 

 
Appellant :- Prem Bahadur
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- G.A. (Jail Apeeal),Piyush Kumar Singh
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Ms. Smiti Sahai, learned AGA is present.

On the request of Sri P.K.Singh, learned counsel for the appellant list after three weeks.

Order Date :- 3.8.2017

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