Citation : 2017 Latest Caselaw 2988 ALL
Judgement Date : 3 August, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 28 Case :- CRIMINAL APPEAL No. - 682 of 2011 Appellant :- State Of U.P. Respondent :- Rampati Dubey Counsel for Appellant :- Govt. Advocate Counsel for Respondent :- Ambrish Kumar Singh,Virendra Kumar Shukla Hon'ble Mrs. Rekha Dikshit,J.
Case called out in the revised list. Ms.Smiti Sahai, Learned A.G.A. is present.
Learned A.G.A. is directed to file an affidavit annexing correct address of the appellant.
List after three weeks.
Order Date :- 3.8.2017
IA
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