Sarvesh @ Nanhau vs State Of U.P.
2017 Latest Caselaw 2987 ALL

Citation : 2017 Latest Caselaw 2987 ALL
Judgement Date : 3 August, 2017

Allahabad High Court

Sarvesh @ Nanhau vs State Of U.P. on 3 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 450 of 2011
 

 
Appellant :- Sarvesh @ Nanhau
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Anil Kumar Pandey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Ms.Smiti Sahai, Learned A.G.A. is present.

The case is passed over on the illness slip of Sri A.K.Pandey, learned counsel for the appellant.

List in the next cause list.

Order Date :- 3.8.2017

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