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Raju @ Goldi vs State Of U.P.
2017 Latest Caselaw 2986 ALL

Citation : 2017 Latest Caselaw 2986 ALL
Judgement Date : 3 August, 2017

Allahabad High Court
Raju @ Goldi vs State Of U.P. on 3 August, 2017
Bench: Rekha Dikshit



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 67 of 2011
 

 
Appellant :- Raju @ Goldi
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- G.A. (Jail Apeeal),Shahid Kamal Siddique
 
Counsel for Respondent :- Rohit Singh Parmar
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri Dharmendra Singh, learned AGA is present.

Joint Registrar(Listing) is directed to inform Sri Shahid Kamal Siddique, Amicus Curaie to argue the jail appeal on the next date of listing.

List after two weeks.

Order Date :- 3.8.2017

IA

 

 

 
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